Section 11(2)(x) in The Rajasthan State Aid to Industries (Allotment of Sheds in Industrial Estates) Rules, 1964

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(x)the hire purchaser shall not carry out any additions and alterations to the main shed and building without the approval of the Corporation.

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