Allahabad High Court
Ashish Kumar Jaiswal vs Uttar Pradesh State Roadways Transport ... on 13 January, 2021
Bench: Pankaj Naqvi, Piyush Agrawal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - C No. - 24729 of 2020 Petitioner :- Ashish Kumar Jaiswal Respondent :- Uttar Pradesh State Roadways Transport Corporation And 2 Others Counsel for Petitioner :- Ashish Jaiswal,Shashi Dhar Sahai Counsel for Respondent :- Sunil Kumar Misra Hon'ble Pankaj Naqvi,J.
Hon'ble Piyush Agrawal,J.
Put up as fresh on 19.1.2021 for further hearing under due intimation to learned counsel for the respective parties.
Order Date :- 13.1.2021 samz