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Delhi High Court - Orders

Kotak Mahindra Prime Ltd. & Ors vs State & Ors on 24 November, 2021

Author: Rajnish Bhatnagar

Bench: Rajnish Bhatnagar

                            $~74
                            *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +      CRL.M.C. 2324/2012
                                   KOTAK MAHINDRA PRIME LTD. & ORS.                  ..... Petitioner
                                                     Through:     Mr. Kirti Uppal, Sr. Adv. with Mr.
                                                                  Sudeep Srivastava, Mr. Paran Kumar,
                                                                  Ms. Ria, Mr. Sujit Kumar, Advs. for
                                                                  Kotak Mahindra Pvt. Ltd.



                                                     versus

                                   STATE & ORS.
                                                                                         ..... Respondent
                                                     Through:     Mr. K.K.Ghei, APP for the State with
                                                                  ASI Raghubir Prasad.
                                                                  Mr. Rajat Aneja, Adv. for R-2.



                                   CORAM:
                                   HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                           ORDER

% 24.11.2021 List for hearing on 14th December, 2021 at 2.30 pm. RAJNISH BHATNAGAR, J NOVEMBER 24, 2021 Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:01.12.2021 12:44:56