Delhi High Court - Orders
Kotak Mahindra Prime Ltd. & Ors vs State & Ors on 24 November, 2021
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2324/2012
KOTAK MAHINDRA PRIME LTD. & ORS. ..... Petitioner
Through: Mr. Kirti Uppal, Sr. Adv. with Mr.
Sudeep Srivastava, Mr. Paran Kumar,
Ms. Ria, Mr. Sujit Kumar, Advs. for
Kotak Mahindra Pvt. Ltd.
versus
STATE & ORS.
..... Respondent
Through: Mr. K.K.Ghei, APP for the State with
ASI Raghubir Prasad.
Mr. Rajat Aneja, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 24.11.2021 List for hearing on 14th December, 2021 at 2.30 pm. RAJNISH BHATNAGAR, J NOVEMBER 24, 2021 Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:01.12.2021 12:44:56