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Puthiyadath Jayamathy Avva Chittoor ... vs K.J. Naga Kumar (Dead) Through Lrs. Etc ... on 14 November, 2014

     ITEM NO.95                               REGISTRAR COURT. 2                    SECTION XIA

                                      S U P R E M E C O U R T O F           I N D I A
                                              RECORD OF PROCEEDINGS


                                              BEFORE THE REGISTRAR M K HANJURA

     Civil Appeal                    No(s).    4922-4925/2002

     PUTHIYADATH JAYAMATHY AVVA CHITTOOR &ORS                                     Appellant(s)

                                                          VERSUS

     K.J. NAGA KUMAR (DEAD) THROUGH LRS. ETC ETC                                  Respondent(s)

     (with office report)


     Date : 14/11/2014 These appeals were called on for hearing today.


     For Appellant(s)                         Mr. Manish Khandelwal,Adv.
                                              Mr. Subramonium Prasad,Adv.


     For Respondent(s)
                                              Ms. Laxmi Arvind,Adv.



                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The office report is that the original record has been received from the High Court and the same is available in the Registry for reference of the Hon'ble Court. Since the above matters pertain to the year 2002 therefore, the statement of case is not required to be filed in them. Viewed in that context, the same shall be processed for listing before the Hon'ble Court under the rules.

(M K HANJURA) Date: 2014.11.15 10:38:00 IST Reason: Registrar MG