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[Cites 0, Cited by 36] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(1) in The M.P. Co-Operative Societies Act, 1960

(1)The Registrar may, from time to time, frame rules governing the terms and conditions of employment in a society or class of societies and the society or class of societies to which such terms and conditions of employment are applicable shall comply with the order that may be issued by the Registrar in this behalf.