Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act] State of Gujarat - Subsection Section 90(2)(a) in The Bombay Irrigation Act, 1879 (a)the previous operation of the enactment so repealed or anything duly done or suffered thereunder, or