Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Protection Of Women From Domestic Violence Rules, 2006 7. Affidavit for obtaining ex parte orders of Magistrate .-Every affidavit for obtaining ex parte order under sub-section (2) of section 23 shall be filed in Form III.
