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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Assam - Subsection

Section 37(c) in Assam Science & Technology University Act, 2009

(c)that the strength and qualifications of the teaching staff are sufficient for the courses of instruction, to be sufficient for the courses of instruction to be imparted in the college or institution and that the tenure of office of the teaching staff is reasonable;