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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(c) in Andhra Pradesh (Telangana Area) Atiyat Enquiries Act, 1952

(c)to an Atiyat grant specified in sub-clause (v) of clause (b) of sub-section (1) of Section 2, when such grant has ceased to continue;