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Madhya Pradesh High Court

Anil Kumar Tiwari vs Madhya Pradesh State Bar Council on 21 April, 2022

Author: Chief Justice

Bench: Ravi Malimath

                             1
        IN THE HIGH COURT OF MADHYA PRADESH
                     AT JABALPUR
                           BEFORE
           HON'BLE SHRI JUSTICE RAVI MALIMATH,
                        CHIEF JUSTICE
                              &
     HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
                     ON THE 21st OF APRIL, 2022

                 WRIT PETITION No. 8675 of 2022

     Between:-
     ANIL KUMAR TIWARI S/O SHRI DWARIKA
     PRASAD TIWARI, AGED ABOUT 43 YEARS,
     OCCUPATION: ADVOCATE WARD NO. 11
     GHUREHATA, MAUGANJ DISTRICT- REWA
     (MADHYA PRADESH)

                                                  .....PETITIONER
     (BY SHRI ANSHUL TIWARI - ADVOCATE)

     AND

1.   MADHYA PRADESH STATE BAR COUNCIL
     JABALPUR     THROUGH   ITS   SECRETARY
     DISTRICT- JABALPUR (MADHYA PRADESH)

2.   APPELLATE AUTHORITY, MADHYA PRADESH
     STATE BAR COUNCIL DISTRICT JABALPUR
     (M.P.)

3.   RISHABH DEV SHUKLA, ADVOCATE, ELECTION
     OFFICER BAR ASSOCIATION MAUGANJ (M.P.)

4.   HARIHAR   PRASAD   SHUKLA, ADVOCATE
     ELECTED    PRESIDENT BAR ASSOCIATION
     MAUGANJ (M.P.)

5.   KRISHENDRA PRASAD TIWARI ADVOCATE
     ELECTED VICE PRESIDENT BAR ASSOCIATION
     MAUGANJ (M.P.)

6.   AKHILESH   KUMAR    DUBEY  ADVOCATE
     ELECTED    SECRETARY BAR ASSOCIATION
     MAUGANJ (M.P.)

7.   BHASKAR      PRASAD DWIVEDI ADVOCATE
     ELECTED         JOINT    SECRETARY BAR
                                           2
                       ASSOCIATION MAUGANJ (M.P.)

        8.             ALOK    MISHRA    ADVOCATE           ELECTED
                       TR EAS UR ER BAR ASSOCIATION         MAUGANJ
                       (MADHYA PRADESH)

        9.             RAJESH KUMAR DUBEY, ADVOCATE ELECTED
                       LIBERIAN   PRESIDENT BAR ASSOCIATION
                       MAUGANJ (M.P.)

        10.            SMT. ARCHANA SINGH ADVOCATE ELECTED
                       EXECUTIVE     MEMBER BAR ASSOCIATION
                       MAUGANJ (M.P.)

        11.            RAKESH TRIPATHI ADVOCATE ELECTED
                       EXECUTIVE   MEMBER BAR ASSOCIATION
                       MAUGANJ (MADHYA PRADESH)

        12.            ASHWANI   PATEL   ADVOCATE  ELECTED
                       EXECUTIVE     MEMBER BAR ASSOCIATION
                       MAUGANJ (M.P.)

                                                                        .....RESPONDENTS
                       (SHRI SANDEEP SINGH           BAGHEL     -   ADVOCATE      FOR
                       RESPONDENTS NO.1 AND 2)

                      This petition coming on for admission this day, Hon'ble Shri Justice
       Ravi Malimath, Chief Justice passed the following:
                                                 ORDER

At request of petitioner's counsel, the writ petition is dismissed as withdrawn.





                 (RAVI MALIMATH)                     (PURUSHAINDRA KUMAR KAURAV)
                   CHIEF JUSTICE                                JUDGE
       psm
Digitally signed by
PREM SHANKAR
MISHRA
Date: 2022.04.22
11:43:35 +05'30'