Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Indian Stamp (Andhra Pradesh Amendment) Act, 2002

(b)in sub-section (2), -
(i)for the words "the amount of duty", the words," the amount of duty and the penally", shall be substituted.
(ii)for the word "duty" occurring at the end, the word "amount" shall be substituted.