Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 591] [Entire Act] State of Punjab - Subsection Section 591(5) in Punjab Jail Manual, 1996 (5)The Superintendent may, at any time, for any sufficient prisoner any privilege conferred under this rule.
