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[Cites 0, Cited by 0] [Section 102(4)] [Section 102] [Entire Act]

State of Odisha - Subsection

Section 102(4)(b) in The Orissa Grama Panchayats Act, 1964

(b)if such person is not found by leaving the bill or writ at his last known place of abode if within the limits of the Grama or by giving or tendering the bill or writ to some adult male member or servant of his family ; or