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State of Jharkhand - Section

Section 62TH in Bihar Factories Rules, 1950

62TH. Issue of guidelines.

- For the purpose of compliance with the requirements of sub-sections (1), (4) and (7) of Section 41-B or 41-C the Chief Inspector may, if deemed necessary, issue guidelines from time to time to the occupiers of factories carrying on 'hazardous process'. Such guidelines may be based on National Standard Codes of practice, or recommendations of International Bodies such as ILO and WHO.