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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(c) in Rajasthan Excise Act, 1950

(c)any materials which have undergone any process towards the manufacture of an existable article or from which any such article has been manufactured, for the possession of which he is unable to account satisfactorily.