Madhya Pradesh High Court
Shrichand Lalwani vs The State Of Madhya Pradesh on 9 March, 2022
Author: Rohit Arya
Bench: Rohit Arya
1
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE ROHIT ARYA
ON THE 9th OF MARCH, 2022
WRIT PETITION No. 20408 of 2015
Between:-
ASHOK KUMAR S/O SHRI CHANDUMAL LALWANI,
AGED ABOUT 48 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O WARD NO.2, CIVIL
LINES NAINPUR, DISTT. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY, DEPARTMENT OF REVENUE,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COMMISSIONER, COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA DISTRICT MANDLA
(MADHYA PRADESH)
4. MUNICIPAL COUNCIL NAINPUR, THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR, DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE), NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20409 of 2015
Between:-
TRILOK CHAND ASWANI S/O LATE BHAWANDAS ,
AGED ABOUT 49 YEARS, OCCUPATION
SHOPKEEPER (LEASE HOLDER) R/O WARD NO. 11
PURANI BASTI, NAINPUR DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
2
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20410 of 2015
Between:-
RAJKUMAR CHAMANI S/O SHRI DHANNAMAL ,
AGED ABOUT 42 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O WARD NO 12
NAINPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
3
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20411 of 2015
Between:-
RAMESH KUMAR S/O SHRI CHANDUMAL
LALWANI , AGED ABOUT 58 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O WARD NO 2,
CIVIL LINES NAINPUR, DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20412 of 2015
Between:-
NANDLAL JAWANI S/O LATE PAWANDAS JAWANI,
AGED ABOUT 56 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O BUDHWARI BAZAR
NAINPUR, DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
4
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20414 of 2015
Between:-
LADDARAM S/O SHRI SAHAJRAM , AGED ABOUT
70 YEARS, OCCUPATION: SHOP KEEPER (LEASE
HOLDER) R/O WARD NO 11, PURANI BASTI
NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
5
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20416 of 2015
Between:-
ASHOK KUMAR S/O SHRI HEMANDAS, AGED
ABOUT 52 YEARS, OCCUPATION: SHOP KEEPER
(LEASE HOLDER ) R/O BUDHWARI BAZAR
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20418 of 2015
Between:-
ANAND LALWANI S/O LATE GURALMAL, AGED
ABOUT 53 YEARS, OCCUPATION: SHOP KEEPER
(LEASE HOLDER) R/O MAIN ROAD NAINPUR
DISTRICT MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
6
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR, THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20424 of 2015
Between:-
MAHESH KUMAR NAGPAL S/O LATE PRATAPMAL
NAGPAL , AGED ABOUT 40 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O WARD NO.2
CIVIL LINES NAINPUR DISTT. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
7
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20433 of 2015
Between:-
AMIT KUMAR NAGPAL S/O LATE PRATAPMAL
NAGPAL , AGED ABOUT 30 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O WARD NO.2
CIVIL LINES NAINPUR DISTT. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20490 of 2015
Between:-
KANHAIYALAL NAWANI S/O SHRI PAWANDAS
NAWANI , AGED ABOUT 58 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O SUGANDHI
BAZAR, NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
8
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20491 of 2015
Between:-
RAJKUMAR CHAMANI S/O SHRI DHANNAMAL,
AGED ABOUT 42 YEARS, OCCUPATION: SHOP
KEEPER(LEASE HOLDER), R/O WARD NO.12
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
9
WRIT PETITION No. 20492 of 2015
Between:-
NANDLAL NAWANI S/O SHRI PAWANDAS NAWANI
, AGED ABOUT 56 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O BUDHWARI BAZAR
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20495 of 2015
Between:-
JAMIYAT RAI KOTWANI S/O SHRI MOOL CHAND
KOTWANI, AGED ABOUT 71 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O WARD NO. 12
PURANI BASTI NAINPUR DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
10
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20498 of 2015
Between:-
MANOHARLAL NAWANI S/O SHRI DHARAMDAS
NAWANI , AGED ABOUT 70 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER), R/O WARD NO. 12
PURANI BASTI NAINPUR DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
11
WRIT PETITION No. 20500 of 2015
Between:-
DAULATRAM KATIYAR S/O SHRI SUGNAMAL,
AGED ABOUT 48 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O BUDHWARI BAZAR
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20503 of 2015
Between:-
SAMBHAG CHAND KOTWANI S/O SHRI JAMIYAT
RAI , AGED ABOUT 45 YEARS, OCCUPATION:
SHOPKEEPER (LEASE HOLDER) R/O WARD NO. 12
PURANI BASTI NAINPUR DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
12
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20504 of 2015
Between:-
BABULAL LALWANI S/O SHRI SHOBHAMAL, AGED
ABOUT 34 YEARS, OCCUPATION: SHOP KEEPER (
LEASE HOLDER) R/O WARD NO. 11, PURANI BASTI,
NAINPUR DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
13
WRIT PETITION No. 20505 of 2015
Between:-
GOPI CHAND S/O SHRI SHRI NARAYANDAS , AGED
ABOUT 78 YEARS, OCCUPATION: SHOP KEEPER
(LEASE HOLDER) R/O WARD NO. 12 PURANI BASTI,
BEHIND VICTORIA HOSPITAL, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVCOATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20506 of 2015
Between:-
SUBDHIR KUMAR NAMDEO S/O LATE RAMDYAL
NAMDEO, AGED ABOUT 59 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O BUDHWARI
BAZAR, NAINPUR DISTT. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVCOATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
14
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20507 of 2015
Between:-
RAJKUMAR KATIYAR S/O SHRI SUGNAMAL, AGED
ABOUT 50 YEARS, OCCUPATION SHOPKEEPER
(LEASE HOLDER) R/O BUDHWARI BAZAR
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
15
WRIT PETITION No. 20509 of 2015
Between:-
NARAYANDAS S/O SHRI MOOLCHAND, AGED
ABOUT 74 YEARS, OCCUPATION SHOPKEEPER
(LEASE HOLDER) R/O WARD NO. 11, PURANI BASTI
NAINPUR DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20511 of 2015
Between:-
KANHAIYALAL NAWANI S/O SHRI PAWANDAS
NAWAN , AGED ABOUT 58 YEARS, OCCUPATION
SHOPKEEPER (LEASE HOLDER), R/O SUGANDHI
BAZAR, NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
16
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20512 of 2015
Between:-
MOHIT NAGPAL S/O SHRI ASHOK KUMAR
OCCUPATION: SHOP KEEPER (LEASE HOLDER)
R/O WARD NO.2 CIVIL LINES NAINPUR DISTT.
MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
17
WRIT PETITION No. 20513 of 2015
Between:-
GURUPAL NIRANKARI S/O LATE GOVIND
NIRANKARI, AGED ABOUT 32 YEARS,
OCCUPATION: SHOP KEEPER (LEASE HOLDER)
R/O WARD NO.12 PURANI BASTI NAINPUR DISTT.
MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20514 of 2015
Between:-
SHYAM KUMAR NAWANI S/O SHRI PAWANDAS
NAWANI, AGED ABOUT 49 YEARS, OCCUPATION
SHOPKEEPER (LEASE HOLDER) R/O BUDHWARI
BAZAR NAINPUR DISTT. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
18
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20515 of 2015
Between:-
ABDUL QADEER S/O ABDUL MAJEED , AGED
ABOUT 53 YEARS, OCCUPATION: SHOP KEEPER
(LEASE HOLDER) R/O WARD NO. 1, KHERMAI
MAIN ROAD NAINPUR, DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
19
WRIT PETITION No. 20516 of 2015
Between:-
PURSHOTTAM SAHU S/O LATE KUNDANLAL ,
AGED ABOUT 35 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O WARD NO. 1
NAINPUR DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20517 of 2015
Between:-
DHANIRAM VISHWAKARMA S/O SHRI
KHUBBILAL, AGED ABOUT 59 YEARS,
OCCUPATION: SHOP KEEPER (LEASE HOLDER)
R/O WARD NO. 10, NAINPUR DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
20
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20519 of 2015
Between:-
MAHESH KUMAR HIDAU S/O SHRI RAMCHARAN
OCCUPATION: SHOP KEEPER (LEASE HOLDER)
R/O MAIN ROAD MANDIR, NAINPUR, DISTRICT
MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
21
WRIT PETITION No. 20520 of 2015
Between:-
ANITA BAI NAMDEO W/O SHRI SUBHASH KUMAR
NAMDEO , AGED ABOUT 48 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER), R/O BUDHWARI
BAZAR NAINPUR DISTT. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20521 of 2015
Between:-
RAJESH KUMAR CHOURASIA S/O GANESH
PRASAD, AGED ABOUT 45 YEARS, OCCUPATION
SHOPKEEPER (LEASE HOLDER), R/O BUDHWARI
BAZAR, NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
22
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20522 of 2015
Between:-
OM PRAKASH THAKUR S/O SHRI TRILOK CHAND
THAKUR OCCUPATION: SHOP KEEPER (LEASE
HOLDER) R/O MAIN ROAD, NAINPUR DIST.
MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
23
WRIT PETITION No. 20523 of 2015
Between:-
GURALDAS S/O SHRI NIRMALDAS, AGED ABOUT
52 YEARS, OCCUPATION SHOPKEEPER (LEASE
HOLDER) R/O MAIN ROAD, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20524 of 2015
Between:-
DINESH KUMAR CHOURASIA S/O SHRI GANESH
PRASAD, AGED ABOUT 48 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O BUDHWARI
BAZAR NAINPUR DISTT. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
24
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20525 of 2015
Between:-
VIJAY KUMAR NAMDEO S/O SHRI RAMDAYAL
NAMDEO, AGED ABOUT 52 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER), R/O BUDHWARI
BAZAR, NAINPUR DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
25
WRIT PETITION No. 20528 of 2015
Between:-
THANEDAR CHOUDHARI S/O MOHANLAL
CHOUDHARI , AGED ABOUT 44 YEARS,
OCCUPATION: SHOP KEEPER (LEASE HOLDER)
R/O BUS STAND NAINPUR, DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20529 of 2015
Between:-
JAWAHARLAL S/O LATE MOOL CHAND , AGED
ABOUT 68 YEARS, OCCUPATION SHOPKEEPER
(LEASE HOLDER) R/O WARD NO. 15, SHEETLA MAI
WARD, NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
26
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20530 of 2015
Between:-
SHEIKH NASEER ALIAS MUNNA S/O SHEIKH PEER
BUX, AGED ABOUT 51 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER ) R/O BUDHWARI BAZAR
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
27
WRIT PETITION No. 20531 of 2015
Between:-
VIJAY KUMAR NAMDEO S/O LATE RAMDAYAL
NAMDEO , AGED ABOUT 52 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O BUDHWARI
BAZAR NAINPUR DISTT. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20532 of 2015
Between:-
JEEVANLAL SAHU S/O SHRI LALLARAM SAHU,
AGED ABOUT 64 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O WARD NO. 12,
NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
28
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20533 of 2015
Between:-
NAND KUMAR S/O LATE VED PRAKASH SHRIVAS,
AGED ABOUT 45 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O BUDHWARI BAZAR
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20534 of 2015
29
Between:-
NANAKRAM GEMNANI S/O SHRI MITRAMAL
GEMNANI , AGED ABOUT 45 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O WARD NO. 11,
DR. RAJENDRA PRASAD WARD, NAINPUR
DISTRICT MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20535 of 2015
Between:-
ANKIT SAHU S/O LATE KAMAL NARAYAN SAHU,
AGED ABOUT 26 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O WARD NO 3
NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
30
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20536 of 2015
Between:-
GHANSHYAM KOTWANI S/O LATE MOOL CHAND ,
AGED ABOUT 50 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O WARD NO. 11,
PURANI BASTI, NAINPUR DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20538 of 2015
31
Between:-
PRATAP RAI S/O SHRI AMRITLAL MULCHANDANI,
AGED ABOUT 52 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O BUDHWARI BAZAR
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20539 of 2015
Between:-
MUEEN AHMED QURAISHI S/O SHRI ABDUL
HAMEED, AGED ABOUT 40 YEARS, OCCUPATION
SHOPKEEPER (LEASE HOLDER), R/O BUDHWARI
BAZAR, NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
32
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20540 of 2015
Between:-
ATEEK AHMED S/O SHEIKH CHHUTTAN, AGED
ABOUT 46 YEARS, OCCUPATION: SHOP KEEPER
(LEASE HOLDER) R/O BUDHWARI BAZAR
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20544 of 2015
Between:-
33
SMT. VIJAY LAXMI RATHOR W/O SHRI NAND
KUMAR RATHOR , AGED ABOUT 65 YEARS,
OCCUPATION: SHOP KEEPER (LEASE HOLDER)
R/O MAIN ROAD, NAINPUR DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20546 of 2015
Between:-
ASHOK KUMAR KAHAR S/O LATE MALLU LAL ,
AGED ABOUT 53 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O WARD NO. 12
BUDHWARI BAZAR NAINPUR, DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
34
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20547 of 2015
Between:-
NAND KUMAR RATHOR S/O SHRI BUDDHULAL ,
AGED ABOUT 74 YEARS, OCCUPATION :
SHOPKEEPER (LEASE HOLDER) R/O BUDHWARI
BAZAR NAINPUR DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20548 of 2015
Between:-
35
RAMESH KUMAR GEMNANI S/O SHRI MITRAMAL
GEMNANI , AGED ABOUT 59 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O WARD NO.11
DR. RAJENDRA PRASAD WARD NAINPUR DISTT.
MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20550 of 2015
Between:-
SANJAY SONI S/O LATE KOMAL CHAND SONI,
AGED ABOUT 35 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O WARD NO. 3, NEAR
JAIN MANDIR, NAINPUR, DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
36
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20552 of 2015
Between:-
GHANSHYAM PRASAD S/O SHRI DEEPCHAND
CHOURASIA, AGED ABOUT 60 YEARS,
OCCUPATION: SHOP KEEPER (LEASE HOLDER)
R/O MAIN ROAD, NAINPUR DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20597 of 2015
Between:-
37
DILIP JAISWAL S/O LATE PHOOL CHAND JAISWAL,
AGED ABOUT 52 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER) R/O WARD NO.4
SUBHASH PATH, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20598 of 2015
Between:-
ABDUL NASEEM KHAN S/O LATE ABDUL KAHAR
KHAN , AGED ABOUT 49 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O WARD NO. 5
NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
38
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20599 of 2015
Between:-
VIKAS SHARMA S/O LATE RAMSWAROOP
SHARMA , AGED ABOUT 41 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O WARD NO.4
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20600 of 2015
Between:-
K. GANGARAO S/O K.S. RAO, AGED ABOUT 50
39
YE A R S , OCCUPATION: SHOP KEEPER (LEASE
HOLDER) R/O IN FRONT OF GAYATRI MANDIR
NAINPUR DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20681 of 2015
Between:-
RAVI AWADHWAL S/O SHRI CHHOTELAL
AWADHWAL, AGED ABOUT 45 YEARS,
OCCUPATION: SHOP KEEPER (LICENCEE), R/O
WARD NO. 15 KHERMAI ROAD, NAINPUR,
DISTRICT MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
40
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20689 of 2015
Between:-
SHEIKH RAFIQUE S/O SHEIKH PEER BUX, AGED
ABOUT 36 YEARS, OCCUPATION: SHOP KEEPER
(LEASE HOLDER) R/O MAIN ROAD NAINPUR
DISTRICT MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20696 of 2015
Between:-
HAMID HUSSAIN S/O LATE SHAHID ALI, AGED
ABOUT 67 YEARS, OCCUPATION: SHOP KEEPER
41
(LEASE HOLDER), R/O WARD NO. 2, CIVIL LINES,
NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20706 of 2015
Between:-
VINOD VISHWAKARMA S/O SHRI NARAYAN
PRASAD VISHWAKARMA , AGED ABOUT 50 YEARS,
OCCUPATION: SHOP KEEPER (LEASE HOLDER),
R/O WARD NO. 9, THEKEDARI MOHALLA
NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
42
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20713 of 2015
Between:-
RAM PRAKASH S/O SHRI BODHRAJ NARANG,
AGED ABOUT 48 YEARS, OCCUPATION
SHOPKEEPER (LEASE HOLDER), R/O MAIN ROAD,
NAINPUR DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20717 of 2015
Between:-
KASIM ALI S/O LATE SHAHID ALI , AGED ABOUT
43
54 YEARS, OCCUPATION: SHOP KEEPER (LEASE
HOLDER) R/O MAIN ROAD, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20720 of 2015
Between:-
MAHESH KUMAR AWADHWAL S/O LATE
THAKURRAM AWADHWAL, AGED ABOUT 40
YE A R S , OCCUPATION: SHOP KEEPER (LEASE
HOLDER) R/O WARD NO. 3, UMARIYA MOHALLA,
NAINPUR DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
44
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20728 of 2015
Between:-
SURENDRA SAHU S/O SHRI SANTLAL SAHU, AGED
ABOUT 45 YEARS, OCCUPATION: SHOP KEEPER
(LEASE HOLDER), R/O WARD NO. 11, NAINPUR
DISTRICT MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20782 of 2015
Between:-
SHYAM KUMAR DARIYANI @ SHYAM KUMAR
NIRANKARI S/O LATE SHRI VEERUMAL GEOMAL ,
45
AGED ABOUT 56 YEARS, R/O WARD NO.11 PURANI
BASTI NAINPUR DISTT. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI DEEPAK PANJWANI, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY, DEPARTMENT OF REVENUE,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COMMISSIONER, COMMISSIONER OFFICE,
JABALPUR DIVISION, DISTRICT JABALPUR
(MADHYA PRADESH)
3. COLLECTOR, COLLECTOR OFFICE, MANDLA
(MADHYA PRADESH)
4. MUNICIPAL COUNCIL NAINPUR, THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR, DISTRICT
MANDLA (MADHYA PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20789 of 2015
Between:-
KISHAN CHAND ASUDAMAL S/O SHRI ASUDAMAL,
AGED ABOUT 59 YEARS, R/O WARD NO.12 PURANI
BASTI NAINPUR, DIST. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI DEEPAK PANJWANI, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY, DEPARTMENT OF REVENUE,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COMMISSIONER, COMMISSIONER OFFICE,
JABALPUR DIVISION, DISTRICT JABALPUR
(MADHYA PRADESH)
3. COLLECTOR, COLLECTOR OFFICE, MANDLA
(MADHYA PRADESH)
4. MUNICIPAL COUNCIL NAINPUR, THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR, DISTRICT
MANDLA (MADHYA PRADESH)
.....RESPONDENTS
46
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI KARUNANIDHI BUNDELA, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20841 of 2015
Between:-
GULAB CHAND S/O LATE SHRI SEWARAM , AGED
ABOUT 51 YEARS, R/O WARD NO. 12, PURANI
BASTI NAINPUR DISTT. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI DEEPAK PANJWANI, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY, DEPARTMENT OF REVENUE,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COMMISSIONER, COMMISSIONER OFFICE,
JABALPUR DIVISION, DISTRICT JABALPUR
(MADHYA PRADESH)
3. COLLECTOR, COLLECTOR OFFICE, MANDLA
(MADHYA PRADESH)
4. MUNICIPAL COUNCIL NAINPUR, THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR, DISTRICT
MANDLA (MADHYA PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20844 of 2015
Between:-
KISHAN CHAND CHANDANI S/O LATE SHRI
BHIMAN DAS, AGED ABOUT 56 YEARS, R/O WARD
NO.2 CIVIL LINES NAINPUR DIST. MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI DEEPAK PANJWANI, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY, DEPARTMENT OF REVENUE,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COMMISSIONER, COMMISSIONER OFFICE,
47
JABALPUR DIVISION, DISTRICT JABALPUR
(MADHYA PRADESH)
3. COLLECTOR, COLLECTOR OFFICE, MANDLA
(MADHYA PRADESH)
4. MUNICIPAL COUNCIL NAINPUR, THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR, DISTRICT
MANDLA (MADHYA PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20847 of 2015
Between:-
GOVINDRAM LALWANI S/O LATE SHRI
SORAJMAL LALWANI , AGED ABOUT 63 YEARS,
R /O H.NO.254/1 RAJENDRA PRASAD WARD NO.11
(PART-2), NAINPUR, DIST. MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI DEEPAK PANJWANI, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY, DEPARTMENT OF REVENUE,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. COMMISSIONER, COMMISSIONER OFFICE,
JABALPUR DIVISION, DISTRICT JABALPUR
(MADHYA PRADESH)
3. COLLECTOR, COLLECTOR OFFICE, MANDLA
(MADHYA PRADESH)
4. MUNICIPAL COUNCIL NAINPUR, THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR, DISTRICT
MANDLA (MADHYA PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20849 of 2015
Between:-
SANJAY KUMAR S/O GOVINDRAM LALWANI,
AGED ABOUT 30 YEARS, R/O HOUSE NO. 254 /1, DR.
RAJENDRA PRASAD WARD NO. 11 (PART -2),
NAINUR DISTT. MANDLA (MADHYA PRADESH)
48
.....PETITIONER
(BY SHRI DEEPAK PANJWANI, ADVOCATE )
AND
1. THE STATE OF M.P. THROUGH SECRETARY
DEPARTMENT OF REVENUE VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, DISTRICT JABALPUR
(MADHYA PRADESH)
3. COLLECTOR, COLLECTOR OFFICE MANDLA
(MADHYA PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20923 of 2015
Between:-
SHIV KUMAR SAHU S/O LATE KALKA PRASAD
SAHU, OCCUPATION: SHOP KEEPER (LEASE
HOLDER) R/O WARD NO. 2, GOPINATH MOHALLA
NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
49
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20926 of 2015
Between:-
SHYAM KUMAR DODANI S/O LATE MOOLCHAND
DODANI, AGED ABOUT 45 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O WARD NO. 1
PURANI BASTI NAINPUR DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20928 of 2015
Between:-
MOHAMMAD UMAR S/O MOHAMMAD SAYEED,
AGED ABOUT 25 YEARS, OCCUPATION: SHOP
KEEPER (LEASE HOLDER), R/O WARD NO.5
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
50
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 20933 of 2015
Between:-
DEEPAK KOTWANI S/O SHRI NARAYANDAS
KOTWANI , AGED ABOUT 27 YEARS, OCCUPATION:
SHOP KEEPER (LICENSEE) R/O BUDHWARI BAZAR
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
51
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 21513 of 2015
Between:-
SHEIKH AJEEM S/O LATE SHEIKH NASEER, AGED
ABOUT 70 YEARS, OCCUPATION: SHOP KEEPER
(LEASE HOLDER) R/O BUDHWARI BAZAR
NAINPUR DISTT. MANDLA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 21518 of 2015
Between:-
NANDLAL LALWANI S/O LATE KHANCHAND
LALWANI , AGED ABOUT 56 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O WARD NO. 11
PURANI BASTI NAINPURL DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
52
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 21521 of 2015
Between:-
SHRICHAND LALWANI S/O LATE KHANCHAND
LALWANI, AGED ABOUT 56 YEARS, OCCUPATION:
SHOP KEEPER (LEASE HOLDER) R/O WARD NO. 11,
PURANI BASTI NAINPUR, DISTRICT MANDLA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY DEPARTMENT OF REVENUE
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. COMMISSIONER COMMISSIONER OFFICE,
JABALPUR DIVISION, JABALPUR (MADHYA
PRADESH)
3. COLLECTOR MANDLA, DISTT. MANDLA (MADHYA
PRADESH)
4. MUNICIPAL COUNCIL NAINPUR THROUGH CHIEF
MUNICIPAL OFFICER, NAINPUR DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) NAINPUR,
TAHSIL NAINPUR, DISTRICT MANDLA (MADHYA
PRADESH)
.....RESPONDENTS
53
(SHRI RAJESH KUMAR CHAND, GOVERNMENT ADVOCATE FOR
THE RESPONDENTS/STATE
SHRI MOHAN SAUSARKAR, ADVOCATE FOR
RESPONDENT/MUNICIPAL COUNCIL
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE INTERVENER )
WRIT PETITION No. 21514 of 2015
Between:-
SUNEEL KUMAR CHOURASIA, SON OF
LATE GHASEETA PRASAD CHOURASIA,
AGED ABOUT 40 YEARS, OCCUPATION -
SHOPKEEPER (LICENCEE), R/O
BUDHWARI BAZAR, NAINPUR,
DISTRICT MANDLA (MP)
.....PETITIONER
(BY SHRI NAVEEN KUMAR, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY
DEPARTMENT OF REVENUE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)
2. COMMISSIONER COMMISSIONER
O F F I C E JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)
3. C O L L E C T O R , MANDLA, DISTRICT
MANDLA (MADHYA PRADESH)
4. MUNICIPAL COUNCIL NAINPUR
THROUGH CHIEF MUNICIPAL
O F F I C E R , NAINPUR, DISTRICT
MANDLA (MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE),
NAINPUR, TAHSIL NAINPUR, DISTRICT
MANDLA (MADHYA PRADESH)
.....RESPONDENTS
(SHRI RAJESH KUMAR CHAND, GOVERNMENT
ADVOCATE FOR THE RESPONDENTS/STATE
SHRI GOPAL SINGH BAGHEL, ADVOCATE FOR THE
INTERVENER )
ORDER
At the outset, learned counsel for the parties fairly submit that the controversy involved in these petitions is squarely covered by the even dated order passed by this Court in W.P. No.20401/2015.
54As such, these petitions are disposed of on the same terms as in order dated 9/3/2022 passed in W.P. No. 20401/2015. The directions contained therein shall apply mutatis mutandis to these cases with full force and in the context of direction (ii) as stipulated in the said order, it is further clarified that the competent Authority shall take decision in each of these cases independently.
Parties to act accordingly.
A copy of this order be retained in each of the aforesaid connected petitions.
(ROHIT ARYA) JUDGE (and) ANAND SHRIVASTAVA 2022.03.14 12:14:50 +05'30'