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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(i) in Karnataka Housing Board Act, 1962

(i)provision for the draining, water-supply and lighting of the area included in the scheme [and carrying out by the Board in such area, drainage, sewerage and water supply works] [Inserted by Act 8 of 1988 w.e.f. 1.5.1988.]