Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of West Bengal - Subsection Section 82(1) in Kolkata Municipal Corporation Building Rules, 2009 (1)The provisions of this chapter shall, notwithstanding anything contained in any other provisions of these rules, apply in the case of an existing building.
