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[Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act]

State of Chattisgarh - Subsection

Section 189(1)(c) in The Chhattisgarh Motor Vehicles Rules, 1994

(c)If the trailer is or trailers are being drawn by tractor the unladen weight of which exceeds 7250 Kgs. notwithstanding that the brakes of the trailer or trailers can be operated by the driver or some other person on the tractor not less than two persons on the last trailer in train one of whom shall be the person required by the provisions of sub-clause (ii) of clause (a).