Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(c) in Bihar Urban Local Body (Community Participation) Rules, 2013

(c)to be informed by the Ward Committee of the follow up action taken on the decisions concerning the jurisdiction of the Area Sabha