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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(18) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Rules, 2008

(18)Scheme for generation of funds internally from various sources.(Detailed information given in section ........... of the Project Report).
(a)Fee from Students
(b)Consultancy Services
(c)Other activities relating to the objects of the private university.