Gujarat High Court
Mirror Image Private Limited Through ... vs Competition Commission Of India on 21 October, 2020
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/SCA/11152/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11152 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 9521 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 9520 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 9583 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 10933 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11124 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11122 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11127 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11126 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11123 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11128 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11150 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11146 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11155 of 2020
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M/S. SHREE SHIVAM CORPORATION THROUGH ITS SOLE
PROPEIRTOR MR. PRAHLAD DURLABHJIBHAI JOSHI
Versus
COMPETITION COMMISSION OF INDIA
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Appearance:
DARSHAN M VARANDANI(7357) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
PARTY IN PERSON(5000) for the Respondent(s) No. 3
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CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI
Date : 21/10/2020
ORAL ORDER
Learned advocate for the respective petitioners have asked for time. Accordingly by consent of all the learned Page 1 of 2 Downloaded on : Sat Feb 27 17:04:04 IST 2021 C/SCA/11152/2020 ORDER advocates, list the matters on 03.12.2020.
(ASHUTOSH J. SHASTRI, J) NAIR SMITA V. Page 2 of 2 Downloaded on : Sat Feb 27 17:04:04 IST 2021