Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Mirror Image Private Limited Through ... vs Competition Commission Of India on 21 October, 2020

Author: Ashutosh J. Shastri

Bench: Ashutosh J. Shastri

        C/SCA/11152/2020                                    ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CIVIL APPLICATION NO. 11152 of 2020

                              With
          R/SPECIAL CIVIL APPLICATION NO. 9521 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 9520 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 9583 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 10933 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11124 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11122 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11127 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11126 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11123 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11128 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11150 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11146 of 2020
                              With
          R/SPECIAL CIVIL APPLICATION NO. 11155 of 2020
==========================================================
      M/S. SHREE SHIVAM CORPORATION THROUGH ITS SOLE
        PROPEIRTOR MR. PRAHLAD DURLABHJIBHAI JOSHI
                           Versus
              COMPETITION COMMISSION OF INDIA
==========================================================
Appearance:
DARSHAN M VARANDANI(7357) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
PARTY IN PERSON(5000) for the Respondent(s) No. 3
==========================================================
  CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI

                               Date : 21/10/2020
                                ORAL ORDER

Learned advocate for the respective petitioners have asked for time. Accordingly by consent of all the learned Page 1 of 2 Downloaded on : Sat Feb 27 17:04:04 IST 2021 C/SCA/11152/2020 ORDER advocates, list the matters on 03.12.2020.

(ASHUTOSH J. SHASTRI, J) NAIR SMITA V. Page 2 of 2 Downloaded on : Sat Feb 27 17:04:04 IST 2021