Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 474 in Bihar Education Code, 1961 474. Leave and absence rules. - Leave to students in a training school is granted by the Principal who should observe the leave rules laid down in Chapter IX for the grant of leave to scholarship-holders.(b)Schools under private management.
