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[Cites 1, Cited by 1]

Calcutta High Court (Appellete Side)

(Hara Prasad Konar vs The State Of West Bengal & Ors.) on 14 January, 2015

Author: Dipankar Datta

Bench: Dipankar Datta

-: 1 : -

70
C/L 14.01 2015 rrc W. P. 31548 (W) of 2014 (Hara Prasad Konar Vs. The State of West Bengal & Ors.) Mr. Sourav Mitra .......For the petitioner Since service is incomplete, list the writ petition in the next monthly list.

( Dipankar Datta, J. )