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Chattisgarh High Court

Dr. G.D. Meghani vs Appropriate Authority Pndt Act on 21 September, 2021

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                             CRMP No. 141 of 2018
             Dr. G.d. Meghani Versus Appropriate Authority Pndt Act




21-09-2021

Mr. Sunil Otwani, counsel for the petitioner.

Mr. Vinod Tekam, Panel Lawyer for the State At the request of learned counsel for the petitioner, list this case on 4-10-2021. Interim relief granted earlier shall continue till the next date of hearing.

Sd/-

(Narendra Kumar Vyas) Judge Raju