Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 9 in Rajasthan Government Servants' General Provident Fund Rules, 1997 9. List of all new subscribers to be filed with first Deposits. - Every head of office shall file a list of all new subscribers in the form prescribed by the Director with each salary bill.
