Supreme Court - Daily Orders
Hpl Additives Ltd. vs L Isolante K-Flex Spa on 17 August, 2022
ITEM NO.32 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
Petition(s) for Arbitration (Civil) No(s). 41/2020
HPL ADDITIVES LTD. Petitioner(s)
VERSUS
L ISOLANTE K-FLEX SPA Respondent(s)
Date : 17-08-2022 This petition was called on for hearing today.
For Petitioner(s)
Mr. Rajesh Bhardwaj, Adv.
Mr. Ajay Tejpal, Adv.
Mr. Kulvardhan Sharma, Adv.
Mr. Pulkit Srivastava, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Service report from the Ministry of Law and Justice in respect of the unserved sole respondent is still awaited.
List on 20.10.2022.
AVANI PAL SINGH Registrar Signature Not Verified Digitally signed by Indu Marwah Date: 2022.08.18 17:38:20 IST Reason: