Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

M Govindappa S/O Late Motappa vs The State Of Karnataka on 1 April, 2011

Author: B.V.Nagarathna

Bench: B.V.Nagarathna

':'r?.Wv 2"

{E3}? Sri: ET*i¢'I',?€;"3\£{.E%ZNI)E{§'~. E3E€;%5A.Ii}$ HCGEE E*'{)§€ BEL SRI.S.G_PAE\lEJE'2I. .z'«'&£f)\»'. FOR R2 81 R3} m;i:s:<:, wps AIEEE §~?£LE'3I) UNLEER AR'I'1CI,E',S 226 ;w%x;,%L% 227 0;: 'ET-iii CON'S'I'Y£'U'1'EON 01:' INDIA PRIAYENCE irQ"C;g1LjI~,. .. 130:2 '.['I"IE §{ECORI)S Am: przocmxazns <31? 'I'HE cA;T3E:'<:iF--::.$j' _ E~IGE\E'BLE comm' BE E->L.1=:As:2:::> TO E::>s::«:R<:.z5E; * JUR£SDlC'I'1OP\§ ummm AI~2'I'ICLE 225.' _ & 212*7"'---<3§ "fP'££}E:
CONSTITUTION OF INDIA These petziiions «::c3ming, on for I*"'u1'fhe.i:' V.O1*d€:rr.<§9. this dajz, the Court nmde the foiiowingi in t1f_2v1'::%§V§.>\'.u-*i';;: pef'.'i't'E'o':'1L:§1' has ch.a1.1e1:1ged the letter _'{,11.e third mspondent. herein which 155 }j3rGdL1"::ed've1s Ann.c:<La19e--I-i.
Vi2;~., §"'.3.7}'§'§lL'e'£f,'*'---.A1'1{:'£:1I'C1 thé'E'r::2a.;r:1eci cotmsel for the ;3£:«Li.t.i0r1er and i.h:e i':%sp'::;»1*:t:1§-3.11? S'. V "--
3' ";3_:.';;7.:'V1I"iE?v%9F::;~'T§.:}{v§h%:'fL3(}'%,§'I'S*3 sf submissi0t1, pet.it'.'i<:»ne:"s £2011-11361 b3°0:ig.}:j§{i {,0 1123? n0'£§{:<: that. atga'-Lizzst the i£:i;.'t€fr dated 21:"; a.p§3e.21§ W213 fiieél i'}<-éfsré-3 £1163 G{>v'£3r1m1<::1: and GOV€3I"§E§I.}€;*.'i}i. 113$ ('.(3'I'ISid1;'?I"€fd Ethe zippeai in Appeai ;?°'£::L E',2€}CiE§3 and ?ms~: _§>2§s:;sa{i <3r:§E:r:':<-3 0:1 11111.25 ii. Under this €?iI"{?fE1I'§"1Sii.aE"£C€iEi=}§, {E16 {j?§T§'ci.E§.€§:E§§€ maiziiké {.0 é.i'1.::é E€:*(.'i,e§° aiaégéii E