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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018

(2)The plan for sustainable management of the urban environment shall include-
(i)provision for urban forestry, tree plantation and horticulture, so as to endeavor to achieve such international standards for green spaces, as the Authority may determine ; and
(ii)measures for solid waste management and water conservation, as may be necessary and desirable.