Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Goa - Subsection Section 109(i) in The City of Panaji Corporation Act, 2002 (i)the amount of the land revenue for the time being assessed on the land, whether such assessment is leviable or not; or
