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Himachal Pradesh High Court

Inder Pal Singh vs . Hpu & Ors. on 22 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Inder Pal Singh Vs. HPU & Ors.

CWP No. 1760/2018

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22.06.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.

Mr. Surender Verma, Advocate, for respondent No. 1.

Mr. Rajul Chauhan, Advocate, vice counsel for respondents No. 2 and 3. Mr. Sunil Mohan Goel, Advocate, for respondent No. 4.

r to List on 03.08.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 22nd June, 2022 (raman) ::: Downloaded on - 22/06/2022 20:06:55 :::CIS