Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act] State of Maharashtra - Subsection Section 147(2)(c) in Maharashtra Public Universities Act, 2016 (c)all other educational institutions which were entitled to any privileges of the university shall be entitled to similar privileges of that university;