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State of Uttar Pradesh - Section

Section 58 in The U.P. Factories Rules, 1950

58. Protection of eyes.

- Effective screens or suitable goggles shall be provided for the protection of persons employed on, or in the immediate vicinity of the following process :
(a)The processes specified in the schedule given below, being processes which involve risk of injury to the eyes from particles, or fragments thrown off in the course of the process :