Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 54 in Kamdhenu University Act, 2009 54. Constitution of Committees. - The authority of the University may appoint a committee, consisting of its members and such other persons, as it may deem fit, for the purpose of achieving its objects.
