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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Mizoram - Subsection

Section 97(2) in Mizoram Police Act, 2011

(2)The State Government shall, however, ensure the grant of at least one day off in a week to all police personnel or make provision of appropriate compensatory benefits in lieu of such weekly off, if under extraordinary situations the same cannot be granted to any of them.