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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Tamilnadu - Subsection

Section 77(1)(e) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(e)any other papers directed by the State Election Commission to be kept in a sealed packet.