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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(8)(ii) in Kerala Veterinary and Animal Sciences University Act, 2010

(ii)An appeal shall lie to the Chancellor against any order of dismissal passed by the Board of Management or the Vice-Chancellor against any person in the service of the University;