Calcutta High Court (Appellete Side)
Kanishk Sinha And Another vs Shri Narendra Modi And Others on 28 April, 2017
Author: R. K. Bag
Bench: R. K. Bag
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28.04.2017 W.P. 2117 (W) of 2017 Kanishk Sinha and another.
Versus Shri Narendra Modi and others. Mr. Kanishk Sinha. ... Petitioner no.1-in person. Mr. Kaushik Chanda, Mr. Jitendra Singh Dhatt.
...for the Union of India. This matter appears under the heading "To Be Mentioned" at the instance of the petitioners.
The petitioner no.1 appearing in person submits that the writ application has become infructuous and the petitioners are not willing to proceed with the hearing of this case.
Accordingly, the writ application is dismissed as not pressed.
( R. K. Bag, J. )