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State of Puducherry - Section

Section 71 in Pondicherry Court-Fees and Suits Valuation Act, 1972

71. Continuance in force of existing rules.

- Until rules are framed under sections 69 and 70 and until notifications are issued under section 62, the rules and notifications now in force in respect of matters referred to in those sections, shall, in so far as they are not inconsistent with this Act, continue.