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NCT Delhi - Section

Section 79 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

79. Female warders not to permit males to enter female wards.

- No operation shall permit any male prisoners to have access to or enter any female ward or cell or any female jail or portion of any jail allotted to or reserve for the use of or for occupation by female prisoners unless accompanied by the female Asstt. Superintendent in accordance with the Rules, Regulations and Orders for the time being in force.