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[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

State of Mizoram - Subsection

Section 11(6)(c) in Mizoram Home Guard Act, 1985

(c)subject to the orders in revision and appeal aforesaid, any order passed by the Commandant or Commandant General under sub-section (3) $$$ shall be final.