Supreme Court - Daily Orders
Raj Doshi Exports Pvt Ltd And Anr vs Maharashtra Housing And Area ... on 19 February, 2024
Bench: Pamidighantam Sri Narasimha, Aravind Kumar
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ITEM NO.35 COURT NO.16 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.309/2024 in C.A. No. 9878/2016
RAJ DOSHI EXPORTS PVT LTD AND ANR Petitioner(s)
VERSUS
MAHARASHTRA HOUSING AND AREA DEVELOPMENT
AUTHORITY AND ORS. Respondent(s)
(FOR ADMISSION and IA No.30030/2024-APPROPRIATE ORDERS/DIRECTIONS
IA No. 30030/2024 - APPROPRIATE ORDERS/DIRECTIONS)
WITH
Diary No(s). 5492/2024 (III)
Date : 19-02-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Anand Grover, Sr. Adv.
Mr. Vinay Navare, Sr. Adv.
Mr. Krishan Kumar, AOR
Ms. Neetu Sharma, Adv.
Mr. Sandesh Shukla, Adv.
Mr. Seemant Kumar Garg, Adv.
Mr. Nitin Pal, Adv.
For Respondent(s) Mr. C.A. Sundaram, Sr. Adv.
Mr. Aman Vachher, Adv.
Mr. Yadunath Chaudhary, Adv.
Mr. Dhiraj, Adv.
Mr. Ashutosh Dubey, Adv.
Ms. Anshu Vachher, Adv.
Signature Not Verified
Mr. Akshat Vachher, Adv.
Digitally signed by
Indu Marwah
Date: 2024.02.23
Ms.Abhiti Vachher, Adv.
Mr. Amit Kumar, Adv.
15:25:32 IST
Reason:
Mr. S. Sukumaran, Adv.
Mr. Anand Sukumar, Adv.
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Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur, AOR
Mr. Chirag M. Shroff, AOR
Mr. Dhananjay Kataria, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the interlocutory applications. It is brought to our notice that pursuant to our order 03.01.2024, the Maharashtra Housing and Area Development Authority (for short “MHADA”) has passed orders on 06.02.2024. It is for the appellant(s) to challenge the order dated 06.02.2024 if they choose to do so. Subject to such rights as are available in law, the applications are therefore, dismissed as withdrawn, The Miscellaneous Applications are disposed of accordingly. We are not expressing any opinion on the merits of the matter. All Pending applications, shall stand disposed of in terms of the above order.
(INDU MARWAH) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH)