Section 2(1)(k) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012

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State of Tamilnadu - Subsection

Section 2(1)(k) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012

(k)"Regulatory Functions" means and includes the functions performed by National Load Despatch Centre (NLDC) and the Regional Load Despatch Centre (RLDC) in discharge of their statutory functions under the provisions of the Act, National Load Despatch Centre Rules and the Regulations framed by the Commission or by any order of the Commission; and

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State of Tamilnadu - Subsection

Section 2(1)(k) in Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012