Section 1 in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011
1. Short title, extent and commencement.
(1)These Rules may be called the Jharkhand Right of Children to Free and Compulsory Education Rules, 2011.(2)These Rules extend to the whole State of Jharkhand.(3)They shall be deemed to have come into force with effect from the date of publication of notification in the gazette.Part-I Preliminary
