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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(1)(c) in Rajasthan Para-medical Council Regulations, 2014

(c)he has been convicted of any offence under this Act or has been guilty of the infamous conduct in the profession which, in the opinion of the Registrar, render him unfit to be on the rolls of the register.