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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Tripura - Subsection

Section 94(13) in The Tripura Co-operative Societies Rules, 1976

(13)On receipt of the report of the enquiry officer under sub-rule (12), the co-operative land development bank shall satisfy itself that the inquiry has been properly conducted. If there are any deficiency, the Bank shall get them completed immediately.