Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 34] [Entire Act] Union of India - Subsection Section 34(f) in The Coast Guard Act, 1978 (f)does any other thing with intent to defraud or to cause wrongful gain to one person or wrongful loss to another person,
