Section 84(1) in The West Bengal Separation of Judicial And Executive Functions Act, 1970
(1)in sub-section (1), -(a)for the words "a Magistrate", the words "a Judicial Magistrate" shall be substituted;(b)for the words "District Magistrate or Sub-Divisional Magistrate", the words "Sub-Divisional Judicial Magistrate" shall be substituted.
