Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 19(4)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(4)(c) in The Slum Areas (Improvement And Clearance) Act, 1956

(c)such other factors, if any, as may be prescribed.