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[Cites 0, Cited by 0] [Section 602B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 602B(c) in The General Rules (Civil), 1957

(c)supply a copy of the complaint to the counsel appearing for the person or authority making the complaint (hereinafter referred to as the complainant) and to the pleader or the Mukhtar whose conduct is the subject of the complaint (hereinafter referred to as the pleader or the Mukhtar).